Allahabad High Court
Devendra Nath vs D.D.C., Jaunpur And Others on 5 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - B No. - 53055 of 2000 Petitioner :- Devendra Nath Respondent :- D.D.C., Jaunpur And Others Counsel for Petitioner :- A.K.Sharma,A.N. Bhargava Counsel for Respondent :- C.S.C.,K.K.Roy Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Substitution Application Allowed.
Let necessary substitution be carried out within a week.
Order Date :- 5.5.2017 pks