Allahabad High Court
K.K.Sharma vs Dios on 5 May, 2017
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 5592 of 1991 Petitioner :- K.K.Sharma Respondent :- Dios Counsel for Petitioner :- A.K.Sharma,Kamlesh Shukla,Shailendra Counsel for Respondent :- SC,S. Verma Hon'ble Manoj Kumar Gupta,J.
Cause shown for non appearance on 20.10.2016 is found to be sufficient.
The Recall Application no.357423 of 2016 is allowed.
The order dated 20.10.2016 is recalled. The writ petition is restored to its original number.
List in the next cause list.
(Manoj Kumar Gupta, J.) Order Date :- 5.5.2017 skv