K.K.Sharma vs Dios

Citation : 2017 Latest Caselaw 194 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
K.K.Sharma vs Dios on 5 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5592 of 1991
 

 
Petitioner :- K.K.Sharma
 
Respondent :- Dios
 
Counsel for Petitioner :- A.K.Sharma,Kamlesh Shukla,Shailendra
 
Counsel for Respondent :- SC,S. Verma
 

 
Hon'ble Manoj Kumar Gupta,J.

Cause shown for non appearance on 20.10.2016 is found to be sufficient.

The Recall Application no.357423 of 2016 is allowed.

The order dated 20.10.2016 is recalled. The writ petition is restored to its original number.

List in the next cause list.

                                    (Manoj Kumar Gupta, J.)                    Order Date :- 5.5.2017 skv