Allahabad High Court
Shashi Kant Sharma And Ors. vs Conservetor Of Forest on 5 May, 2017
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 5521 of 1993 Petitioner :- Shashi Kant Sharma And Ors. Respondent :- Conservetor Of Forest Counsel for Petitioner :- Swapnil Kumar,Pradeep Kumar Counsel for Respondent :- S.C. Hon'ble Manoj Kumar Gupta,J.
On prayer made by learned standing counsel, case is passed over.
List in the next cause list.
In the meantime, it shall be open to the respondents to file reply to the supplementary affidavit.
(Manoj Kumar Gupta, J.) Order Date :- 5.5.2017 skv