Allahabad High Court
Har Narayan vs State Of U.P. on 31 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1676 of 2013 Appellant :- Har Narayan Respondent :- State Of U.P. Counsel for Appellant :- Nadeem Murtaza Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
List along with connected appeals on 4th July, 2017.
Order Date :- 31.5.2017 Mukesh