Allahabad High Court
Bateshwar Dixit vs State Of U P on 31 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1606 of 2016 Appellant :- Bateshwar Dixit Respondent :- State Of U P Counsel for Appellant :- Anil Kumar Awasthi Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Ref: Crl. Misc. Application No. 59662 of 2017 List in the week commencing 17th July, 2017.
Application is disposed of.
Order Date :- 31.5.2017 Mukesh