Allahabad High Court
Yogi Raj Krishna Laghu Madhyamik ... vs State Of U.P. Thru Secy. Revenue & ... on 31 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- MISC. BENCH No. - 8243 of 2009 Petitioner :- Yogi Raj Krishna Laghu Madhyamik Vidyalaya Katghara,Sultanpu Respondent :- State Of U.P. Thru Secy. Revenue & Others Counsel for Petitioner :- O.P. Yadav Counsel for Respondent :- C.S.C.,R.N. Gupta Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri O.P.Yadav, learned counsel for the petitioner has sought adjournment on the ground of his illness.
2. Passed over for the day.
3. List again.
Order Date :- 31.5.2017 Pachhere/-