Allahabad High Court
Smt. Shabeena Khanam vs Jubair Ahmad & 5 Others on 31 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 183 of 2017 Appellant :- Smt. Shabeena Khanam Respondent :- Jubair Ahmad & 5 Others Counsel for Appellant :- Akhilesh Tripathi,Shilpa Ahuja Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Delay Condonation Application Issue notice to the respondent returnable at an early date.
Order Date :- 31.5.2017 pks