Allahabad High Court
Mohd. Naseem vs State Of U.P. on 5 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1065 of 2016 Appellant :- Mohd. Naseem Respondent :- State Of U.P. Counsel for Appellant :- Hansraj Verma,Mohd.Saulat Wasim Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As prayed, list on 26.05.2017.
Order Date :- 5.5.2017 psd