Allahabad High Court
Rajjan Lal & Another vs State Of U.P. on 30 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 628 of 2011 Appellant :- Rajjan Lal & Another Respondent :- State Of U.P. Counsel for Appellant :- Ashok Kumar Verma,A.K.Awasthi,Mahesh Kumar Shukla,Sonia Misra,Suresh Chandra Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
List this appeal on 1st June, 2017 before appropriate Bench.
It shall not be treated as tied up or part heard to this Bench.
Order Date :- 30.5.2017 Mukesh