Allahabad High Court
Gopal Baranwal vs State Of U.P. & Anr. on 30 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 3671 of 2017 Applicant :- Gopal Baranwal Opposite Party :- State Of U.P. & Anr. Counsel for Applicant :- Madan Mohan Counsel for Opposite Party :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Heard.
Issue notice to respondent returnable on 1st August, 2017.
Steps be taken within a week.
Meanwhile, accused shall not be arrested till the next date of listing.
Order Date :- 30.5.2017 Mukesh