Allahabad High Court
Barista Cofee Co. Limited New ... vs Union Of India Thru Secretary,New ... on 30 May, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. BENCH No. - 3104 of 2011 Petitioner :- Barista Cofee Co. Limited New Delhi Through Auth.Signatory Respondent :- Union Of India Through Secretary,New Delhi & Ors. Counsel for Petitioner :- S.N. Pandey Counsel for Respondent :- A.S.G.,Deepak Shukla,Rajesh Singh Chauhan Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
Dismissed.
For order see order of date passed in Writ Petition (MB) No. 1827 of 2011.
Order Date :- 30.5.2017 Pravin