Allahabad High Court
Harendra Kumar vs State Of U.P.Through ... on 30 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5220 of 2001 Petitioner :- Harendra Kumar Respondent :- State Of U.P.Through Prin.Secy.Revenue And 2 Ors. Counsel for Petitioner :- R.J.Trivedi Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
List this case in first week of July, 2017.
Order Date :- 30.5.2017 psd (Vivek Chaudhary,J.)