Allahabad High Court
C/M Shivaji Vidhyapeeth ... vs State Of U.P. & Ors. on 30 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- MISC. BENCH No. - 12423 of 2010 Petitioner :- C/M Shivaji Vidhyapeeth Mahavidhyalaya, Laharpur Respondent :- State Of U.P. & Ors. Counsel for Petitioner :- Rajeiu K Tripathi,B.R Tripahti Counsel for Respondent :- C.S.C.,Kapil Misra,Raja Ram Rawat Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Shri Rajiv K Tripathi, learned counsel for the petitioner is reported to be on sanctioned leave till 31.05.2017.
2. List thereafter.
Order Date :- 30.5.2017 Pachhere/-