Allahabad High Court
Raj Kumar vs State Of U.P. Through Secy.Social ... on 30 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 408 of 2001 Petitioner :- Raj Kumar Respondent :- State Of U.P. Through Secy.Social Welfare Department Lucknow Counsel for Petitioner :- V.P.Nag Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of counsel for parties, list in second week of July, 2017.
Order Date :- 30.5.2017 psd (Vivek Chaudhary,J.)