Allahabad High Court
Ram Janak vs State Of U.P. Through Secy. ... on 30 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6956 of 2012 Petitioner :- Ram Janak Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors. Counsel for Petitioner :- Girish Chandra Verma Counsel for Respondent :- C.S.C.,A.K.Singh Vishen,Anil Kumar Singh,Anupam Dwivedi Hon'ble Vivek Chaudhary,J.
Put up on 31.05.2017.
Order Date :- 30.5.2017 psd (Vivek Chaudhary,J.)