Allahabad High Court
Ram Bux Singh vs State Of U.P. And Anr. on 30 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 3697 of 2017 Applicant :- Ram Bux Singh Opposite Party :- State Of U.P. And Anr. Counsel for Applicant :- Kuldeep Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Issue notice to respondent no.2 by speed post returnable on 21st July, 2017.
Order Date :- 30.5.2017 Mukesh