Allahabad High Court
Pooran Lal Vishwakarma vs Smt. Prabha Devi on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 174 of 2017 Appellant :- Pooran Lal Vishwakarma Respondent :- Smt. Prabha Devi Counsel for Appellant :- Mahesh Kumar,Tapan Kumar Mishra Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Delay Condonation Application Issue notice to the respondent returnable at an early date.
Order Date :- 29.5.2017 pks