Pooran Lal Vishwakarma vs Smt. Prabha Devi

Citation : 2017 Latest Caselaw 1379 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
Pooran Lal Vishwakarma vs Smt. Prabha Devi on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 174 of 2017
 

 
Appellant :- Pooran Lal Vishwakarma
 
Respondent :- Smt. Prabha Devi
 
Counsel for Appellant :- Mahesh Kumar,Tapan Kumar Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay Condonation Application Issue notice to the respondent returnable at an early date.

Order Date :- 29.5.2017 pks