Allahabad High Court
Bhoop Chandra vs Smt. Shanti Devi @ Dhakeli on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 440 of 2017 Appellant :- Bhoop Chandra Respondent :- Smt. Shanti Devi @ Dhakeli Counsel for Appellant :- Udai Narain Khare Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice to the respondent returnable at an early date.
Order Date :- 29.5.2017 pks