Allahabad High Court
President,Dharmchakra Indo ... vs Gopal Pandey & 6 Others on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 172 of 2017 Appellant :- President,Dharmchakra Indo Japan Buddhishta Cultural Society Respondent :- Gopal Pandey & 6 Others Counsel for Appellant :- Jitendra Kumar Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Delay Condonation Application Issue notice to the respondent returnable at an early date.
Order Date :- 29.5.2017 pks