Allahabad High Court
Ram Janka vs State Of U.P.& Another. on 29 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 2254 of 2006 Applicant :- Ram Janka Opposite Party :- State Of U.P.& Another. Counsel for Applicant :- Manish Bajpai Counsel for Opposite Party :- Govt.Advocate,Udai Bhan Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, put up day after tomorrow i.e. 31st May, 2017.
Order Date :- 29.5.2017 Mukesh