Allahabad High Court
Rajendra Nath vs The State Of U.P. on 29 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 32 of 2001 Appellant :- Rajendra Nath Respondent :- The State Of U.P. Counsel for Appellant :- Nagendra Mohan,D.C. Misra Counsel for Respondent :- Govt.Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 5th June, 2017.
Order Date :- 29.5.2017 Mukesh