Allahabad High Court
Dharma Prakash Patwa vs The State Of U.P And Ors. on 26 May, 2017
Bench: Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- U/S 482/378/407 No. - 4667 of 2014 Applicant :- Dharma Prakash Patwa Opposite Party :- The State Of U.P And Ors. Counsel for Applicant :- Dinesh Kumar Shukla Counsel for Opposite Party :- Govt. Advocate,G.L.Shukla Hon'ble Ravindra Nath Mishra-II,J.
1. Petition called out.
2. Counsel for the applicant is not present.
3. Hence, list in last week of July, 2017.
Order Date :- 26.5.2017 Pachhere/-