Allahabad High Court
Satyendra Kumar Chaturvedi ... vs State Of U.P. And 3 Ors. on 26 May, 2017
Bench: Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- CRIMINAL REVISION DEFECTIVE No. - 692 of 2015 Revisionist :- Satyendra Kumar Chaturvedi (Principal) Opposite Party :- State Of U.P. And 3 Ors. Counsel for Revisionist :- Dileep Kumar Srivastava Counsel for Opposite Party :- G.A.,Manoj Kumar Singh Hon'ble Daya Shankar Tripathi,J.
Sri Santosh Kumar Shukla, Advocate holding brief of Sri Manoj Kumar Singh, learned counsel for opposite party No.4 prays for and is granted two weeks' time to file counter affidavit.
List in the week commencing 10th July, 2017.
Order Date :- 26.5.2017 atul