Satyendra Kumar Chaturvedi ... vs State Of U.P. And 3 Ors.

Citation : 2017 Latest Caselaw 1281 ALL
Judgement Date : 26 May, 2017

Allahabad High Court
Satyendra Kumar Chaturvedi ... vs State Of U.P. And 3 Ors. on 26 May, 2017
Bench: Daya Shankar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 692 of 2015
 

 
Revisionist :- Satyendra Kumar Chaturvedi (Principal)
 
Opposite Party :- State Of U.P. And 3 Ors.
 
Counsel for Revisionist :- Dileep Kumar Srivastava
 
Counsel for Opposite Party :- G.A.,Manoj Kumar Singh
 

 
Hon'ble Daya Shankar Tripathi,J.

Sri Santosh Kumar Shukla, Advocate holding brief of Sri Manoj Kumar Singh, learned counsel for opposite party No.4 prays for and is granted two weeks' time to file counter affidavit.

List in the week commencing 10th July, 2017.

Order Date :- 26.5.2017 atul