Allahabad High Court
Smt. Neera Gaur vs Sri Vishwash Gaur on 25 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 426 of 2017 Appellant :- Smt. Neera Gaur Respondent :- Sri Vishwash Gaur Counsel for Appellant :- Sandeep Saxena Counsel for Respondent :- Kesh Mani Dubey Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Shri Kartikeyan Saran, Advocate appears for the respondent who may file a counter affidavit within a month.
List this matter on 02.08.2017.
Till then, operation of the impugned order dated 02.05.2017 shall be kept in abeyance. On that date both the parties may appear before this Court personally to attempt a negotiation for reconciliation.
Order Date :- 25.5.2017 pks