Allahabad High Court
Samharoo Prasad vs State Of U.P.Through Principal ... on 25 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1513 of 2002 Petitioner :- Samharoo Prasad Respondent :- State Of U.P.Through Principal Secy. Counsel for Petitioner :- S.D.Singh,Anurag Srivastava Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list in second week of July, 2017.
Order Date :- 25.5.2017 psd (Vivek Chaudhary,J.)