Allahabad High Court
Dhirendra Chaudhary vs Smt. Abha Rani on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 339 of 2017 Appellant :- Dhirendra Chaudhary Respondent :- Smt. Abha Rani Counsel for Appellant :- Jagdev Singh Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice to the respondent returnable at an early date.
Order Date :- 4.5.2017 pks