Allahabad High Court
Nanhki & Another vs State Of U.P. on 4 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 567 of 2017 Appellant :- Nanhki & Another Respondent :- State Of U.P. Counsel for Appellant :- Ravi Prakash Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
State is granted one week's time to file counter affidavit to the bail application. One week thereafter for rejoinder.
List on 23.05.2017.
Order Date :- 4.5.2017 psd