Nanhki & Another vs State Of U.P.

Citation : 2017 Latest Caselaw 116 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Nanhki & Another vs State Of U.P. on 4 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 567 of 2017
 

 
Appellant :- Nanhki & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravi Prakash Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State is granted one week's time to file counter affidavit to the bail application. One week thereafter for rejoinder.

List on 23.05.2017.

Order Date :- 4.5.2017 psd