Allahabad High Court
Raj Kumar vs State Of U.P. on 24 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 570 of 2016 Appellant :- Raj Kumar Respondent :- State Of U.P. Counsel for Appellant :- Ashok Kumar Srivastava,S.P. Singh "Somvanshi",Sumit Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 8th June, 2017.
Order Date :- 24.5.2017 Mukesh