Allahabad High Court
Harinam vs State Of U.P. on 4 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 700 of 2017 Appellant :- Harinam Respondent :- State Of U.P. Counsel for Appellant :- Vikas Sharma,Pradeep Pal Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Learned counsel for the appellant is absent.
List the matter on 15.05.2017.
Order Date :- 4.5.2017 psd