Allahabad High Court
Prabhu Lodh vs State Of U.P. on 24 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1392 of 2016 Appellant :- Prabhu Lodh Respondent :- State Of U.P. Counsel for Appellant :- Jagdish Pratap Pandey,Praveen Chandra Srivastav Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Rejoinder affidavit filed on behalf of appellant is taken on record.
List on 2nd June, 2017.
Order Date :- 24.5.2017 Mukesh