Kamla Roka vs State Of U.P.

Citation : 2017 Latest Caselaw 1143 ALL
Judgement Date : 24 May, 2017

Allahabad High Court
Kamla Roka vs State Of U.P. on 24 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1284 of 2016
 

 
Appellant :- Kamla Roka
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Piyush Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 8th June, 2017.

Order Date :- 24.5.2017 Mukesh