Allahabad High Court
Anil Kumar vs The Committee Of Management Sri ... on 24 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 3880 of 2001 Petitioner :- Anil Kumar Respondent :- The Committee Of Management Sri Bhagwati Vidhyalaya Inter Counsel for Petitioner :- Pankaj Bajpai,Krishna Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Learned counsel for petitioner Sri Krishna Kumar Singh has sent illness slip. The case is adjourned for today.
List peremptorily in next cause list.
Order Date :- 24.5.2017 psd (Vivek Chaudhary,J.)