Allahabad High Court
Harish Kumar Rajput vs The State Of U.P.Through ... on 24 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5090 of 2001 Petitioner :- Harish Kumar Rajput Respondent :- The State Of U.P.Through Prin.Secy.2 Ors. Counsel for Petitioner :- S.S.Chauhan Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
List in next cause list along with office report regarding service of notice.
Order Date :- 24.5.2017 psd (Vivek Chaudhary,J.)