Allahabad High Court
Smt.Indra Tripathi vs State Of U.P.Through Secy.Basic ... on 24 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 4397 of 2001 Petitioner :- Smt.Indra Tripathi Respondent :- State Of U.P.Through Secy.Basic Education And 3 Ors. Counsel for Petitioner :- Anuradha Sundarem,Manish Kumar Counsel for Respondent :- S.B. Pandey,C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in next cause list.
Order Date :- 24.5.2017 psd (Vivek Chaudhary,J.)