Allahabad High Court
Dinesh Kumar vs The Committee Of Management ... on 24 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1941 of 2003 Petitioner :- Dinesh Kumar Respondent :- The Committee Of Management Vidyant Hindu Inter College Counsel for Petitioner :- Pankaj Bajpai,R.K.S.Chauhan Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Learned counsel for petitioner Sri R.K.S. Chauhan has sent illness slip. The case is adjourned for today.
List peremptorily in next cause list.
Order Date :- 24.5.2017 psd (Vivek Chaudhary,J.)