Allahabad High Court
Manoj Kumar vs State Of U.P. on 4 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 357 of 2017 Appellant :- Manoj Kumar Respondent :- State Of U.P. Counsel for Appellant :- Upendra Prakash Pathak Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As prayed, list on 23.05.2017.
Order Date :- 4.5.2017 psd