Allahabad High Court
Chandra Kumar vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 801 of 2017 Appellant :- Chandra Kumar Respondent :- State Of U.P. Counsel for Appellant :- Akashdeep Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
State may file counter affidavit within a week.
List on 11th July, 2017.
Order Date :- 23.5.2017 Mukesh