Allahabad High Court
Harnam Singh vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 803 of 2017 Appellant :- Harnam Singh Respondent :- State Of U.P. Counsel for Appellant :- Akashdeep Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Put up / list on 11th July, 2017 along with Criminal Appeal No. 801 of 2017.
Order Date :- 23.5.2017 Mukesh