Allahabad High Court
Nanhki & Another vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 567 of 2017 Appellant :- Nanhki & Another Respondent :- State Of U.P. Counsel for Appellant :- Ravi Prakash Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list this matter on 31st May, 2017.
Order Date :- 23.5.2017 Mukesh