Allahabad High Court
Raj Kumar vs State Of U.P. Through Secy.Social ... on 23 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 408 of 2001 Petitioner :- Raj Kumar Respondent :- State Of U.P. Through Secy.Social Welfare Department Lucknow Counsel for Petitioner :- V.P.Nag Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for parties, put up on 30.05.2017 as unlisted.
Order Date :- 23.5.2017 psd (Vivek Chaudhary,J.)