Allahabad High Court
Taj Mohammad Khan vs Managind Director State Farms ... on 23 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6380 of 2002 Petitioner :- Taj Mohammad Khan Respondent :- Managind Director State Farms Corp.Of India And Anros. Counsel for Petitioner :- Abdul Mannan,Javed,Santosh Kumar Tripathi,Smt. Bulbul Godiyal Counsel for Respondent :- B.B.Saxena,Dipak Seth,Raj Kumar Hon'ble Vivek Chaudhary,J.
On request of learned counsel for respondent, the case is adjourned for today.
List peremptorily in next cause list.
Order Date :- 23.5.2017 psd (Vivek Chaudhary,J.)