Allahabad High Court
Mohd. Kaseen vs State Of U.P. & Others on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 40375 of 2007 Petitioner :- Mohd. Kaseen Respondent :- State Of U.P. & Others Counsel for Petitioner :- K.N. Rai Counsel for Respondent :- C.S.C.,Prem Chand Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Shri K.N. Rai, learned counsel for the petitioner informs the Court that Shri Prem Chand, learned counsel for the respondent is not appearing in the Court for the last one year.
Issue notice to the respondent nos.3 and 4 to engage another counsel.
Order Date :- 4.5.2017 pks