Allahabad High Court
Rambha Lal & Ors. vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1609 of 2016 Appellant :- Rambha Lal & Ors. Respondent :- State Of U.P. Counsel for Appellant :- Arshad Ahsan Siddiqui Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Objection / Counter affidavit filed today is taken on record.
2. Learned counsel for appellant prays for and is allowed a week's time to file reply / rejoinder affidavit.
3. List this matter on 31st May, 2017.
Order Date :- 23.5.2017 Mukesh