Allahabad High Court
Parmu @ Parbhu vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 528 of 2015 Appellant :- Parmu @ Parbhu Respondent :- State Of U.P. Counsel for Appellant :- Gulam Mustafa,Abdul Malik Counsel for Respondent :- Govt. Advocate,Pawan Kumar Pandey Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 11th July, 2017.
Order Date :- 23.5.2017 Mukesh