Rajendra Prasad Shukla vs State Of U.P.

Citation : 2017 Latest Caselaw 1010 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Rajendra Prasad Shukla vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1646 of 2016
 

 
Appellant :- Rajendra Prasad Shukla
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anuj Dayal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested list on 31st May, 2017.

Order Date :- 23.5.2017 Mukesh