Allahabad High Court
Rajendra Prasad Shukla vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1646 of 2016 Appellant :- Rajendra Prasad Shukla Respondent :- State Of U.P. Counsel for Appellant :- Anuj Dayal Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested list on 31st May, 2017.
Order Date :- 23.5.2017 Mukesh