Allahabad High Court
Satya Prakash & Others vs State Of U.P. & Another on 28 July, 2017
Bench: Ifaqat Ali Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 3064 of 2006 Applicant :- Satya Prakash & Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- I.M. Khan Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present to press this application. Learned A.G.A. is present.
The application is dismissed in default of applicant.
Interim order, if any, stands vacated.
Order Date :- 28.7.2017 Swati