Jhabaru And Others vs State Of U.P. And Another

Citation : 2017 Latest Caselaw 2303 ALL
Judgement Date : 13 July, 2017

Allahabad High Court
Jhabaru And Others vs State Of U.P. And Another on 13 July, 2017
Bench: Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 
Case :- APPLICATION U/S 482 No. - 2436 of 2006
 

 
Applicant :- Jhabaru And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Pandey
 
Counsel for Opposite Party :- Government Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The case is passed over for the day.

Order Date :- 13.7.2017 Swati