Allahabad High Court
Shahid Khan And Anr. vs State Of U.P. And 2 Ors. on 7 July, 2017
Bench: Satyendra Singh Chauhan, Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. WRIT PETITION No. - 12356 of 2017 Petitioner :- Shahid Khan And Anr. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Vishwa Nath Pandey Counsel for Respondent :- G.A. Hon'ble Satyendra Singh Chauhan,J.
Hon'ble Abhai Kumar,J.
Put up/list on 10.7.2017 as fresh before the regular bench.
Order Date :- 7.7.2017 N.A.