Allahabad High Court
Rajendra Prasad Bajpai vs U.P. Public Services Tribunal ... on 3 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 559 of 2014 Petitioner :- Rajendra Prasad Bajpai Respondent :- U.P. Public Services Tribunal Through Chairman Lko. & Ors. Counsel for Petitioner :- Anurag Shukla,Naveen Awasthi Counsel for Respondent :- C.S.C.,Rajneesh Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. A request has been made on behalf of learned counsel for the petitioner to adjourn the case today.
2. Passed over for the day.
3. List in the next cause list.
Order Date :- 3.7.2017 Pachhere/-