Allahabad High Court
Vikram Singh vs State Of U.P. Another on 3 July, 2017
Bench: Raghvendra Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 29377 of 2010 Applicant :- Vikram Singh Opposite Party :- State Of U.P. Another Counsel for Applicant :- Mohammad Ayub Counsel for Opposite Party :- Govt. Advocate,Ajendra Kr.,Dwijendra Pd. Hon'ble Raghvendra Kumar,J.
The case is passed over on the ground of illness slip of Sri Mohammad Ayub, learned counsel for the applicant.
The name of counsel for the opposite party Ajendra Kumar be printed in full instead of Ajendra Kr.
List again.
Order Date :- 3.7.2017 Swati